Madhya Pradesh High Court
Angraj Adivasi vs The State Of Madhya Pradesh Thr on 14 May, 2018
THE HIGH COURT OF MADHYA PRADESH
MCRC-17737-2018
(ANGRAJ ADIVASI Vs THE STATE OF MADHYA PRADESH THR)
1
Gwalior, Dated : 14-05-2018
Shri P.S. Raghuvanshi, counsel for the petitioner.
Shri Yogesh Parashar, P.P. for the respondent / State.
Learned counsel for the petitioner seeks short adjournment to bring on record the statements of eyewitnesses till date.
sh List day after tomorrow i.e. 16.05.2018, as prayed for.
e ad Pr (SHEEL NAGU) JUDGE a hy ad M Sarathe NAVEEN KUMAR of SARATHE 2018.05.15 11:13:20 +05'30' rt ou C h ig H