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Union of India - Section

Section 6 in Life Insurance Corporation of India Class III and Class IV Employees (Revision of Terms and Conditions of Service) Rules, 1985

6. Scales of pay of Class IV subordinate employees.

- [1) The scales of pay of Class-IV subordinate employees shall be as under. -
Drivers : Rs. 13380-600(6)-16980-620(1)-17600-745(12)-26540
Sepoys, Hamals, Head Peons, Liftmen and Watchmen : Rs.11660-475(5)-14035-505(8)-18075-600(1)-18675-620(2)-19915-745(3)-22150
Sweepers and Cleaners : Rs. 11060-475(5)-13435-505(8)-17475-600(6)-21075.
(2)In addition to the scales of pay specified in sub-rule(1). -
(a)following categories of employees shall receive special allowance to the extent specified below, which shall count as a basic pay for all purposes:
Head Peons, Liftmen and Watchmen - Rs.985/- per month.
(b)franking Machine Operators in the scale of Sepoy shall be paid a Functional Allowance of Rs.120/- per month.]