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State of West Bengal - Section

Section 61 in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

61. Application of West Ben. Act XI of 2009.

- The provision of the West Bengal Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2009, shall be applicable to prohibit violence against medicare service persons and damage to property in medicare service institutions.