Madhya Pradesh High Court
Jonathan Allen vs Zoom Developers Pvt.Ltd. on 15 May, 2018
HIGH COURT OF MADHYA PRADESH COMP No.4l2010 Indore, Dated : 15.5.2018 Parties through their counsel.
List on 17.7.2018.
(Prakash Shrivastava) Judge Digitally signed by Trilok Singh Savner Date: 2018.05.15 16:40:35 +05'30'