Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2)(i) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(i)the date by which returns for any period are to be furnished and the procedure to be followed for assessment under Section 10;