Madhya Pradesh High Court
Harish vs Suresh Kumar on 8 February, 2022
Author: Pranay Verma
Bench: Pranay Verma
1 The High Court Of Madhya Pradesh SA No. 703 of 2021 (HARISH Vs SURESH KUMAR AND OTHERS) Indore, Dated : 08-02-2022 Heard through Video Conferencing.
Ms. Bhagyashree Sugandhi, learned counsel for the appellant. As prayed by the counsel for the appellant, list the matter after two weeks.
I.R. to continue till the next date of hearing.
(PRANAY VERMA) JUDGE ns Signature Not Verified SAN Digitally signed by NEERAJ SARVATE Date: 2022.02.09 10:28:23 IST