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Bengal Presidency - Section

Section 961 in Police Regulations, Bengal , 1943

961. Whistles and lanyard. [§ 12, Act V, 1861].

- A whistle and khaki lanyard will form part of the kit of all Sergeants, head constables and naiks of the Special Armed Force and head constables and constables of the Town Police and shall be entered in the clothing register and in the clothing hand-book. The whistle shall not be deposited with the rest of the kit when an officer goes on leave. He shall be personally responsible for its safe custody and proper preservation and for its replacement in case of damage or loss. Whistles of officers who retire, die or resign shall be destroyed.Note. - All Inspectors and Sub-Inspectors shall provide themselves with whistles and lanyard of approved pattern.