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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(2) in Shekhawati University, Sikar (Change of Name) Act, 2014

(2)Any reference to the Shekhawati University, Sikar in any law for the time being in force or in any indenture, instrument or other documents shall be read and construed as a reference to that University under its name as altered by this Act.