Madhya Pradesh High Court
S.C. Nanhoriya vs Nayab Tahsildar Nazul on 11 November, 2025
1 MP-6052-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 6052 of 2025
(S.C. NANHORIYA Vs NAYAB TAHSILDAR NAZUL AND OTHERS )
Dated : 11-11-2025
Shri Surendra Prakash Sharma - Advocate for the petitioner.
Ms. Shraddha Tiwari - P.L. for the respondents / State.
Learned counsel for the petitioner prays for stay on the ground that the case is fixed before the trial Court on 12.11.2025.
Awaiting service on respondents, let the case be listed on 01.12.2025.
The trial Court is requested to fix the case after 01.12.2025.
(VIVEK JAIN) JUDGE nks Signature Not Verified Signed by: NAVEEN KUMAR SARATHE Signing time: 11/11/2025 4:46:41 PM