Jammu & Kashmir High Court - Srinagar Bench
Tariq Ahmad Dar And Anr vs Union Territory Of J And K And Ors on 25 October, 2021
Author: Sanjay Dhar
Bench: Sanjay Dhar
S. No. 132
Before Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
WP(C) 2164/2021
CM No. 7016/2021
Tariq Ahmad Dar And Anr. .....Petitioner(s)
Through: Mr. Wani Manzoor, Adv.
V/s
Union Territory of J And K And Ors.
..... Respondent(s)
Through:
CORAM:
Hon'ble Mr. Justice Sanjay Dhar, Judge.
ORDER
25.10.2021 Issue notice to the respondents subject to taking of necessary steps within one week. Notice in CM as well.
In the meanwhile, respondents shall disburse the legitimately earned wages of the petitioners and in case engagement is still subsisting, the same shall not be disturbed.
List on 7th December, 2021.
(Sanjay Dhar) Judge SRINAGAR 25.10.2021 "Aasif"
AASIF GUL 2021.10.25 06:06 I attest to the accuracy and integrity of this document