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Jammu & Kashmir High Court - Srinagar Bench

Tariq Ahmad Dar And Anr vs Union Territory Of J And K And Ors on 25 October, 2021

Author: Sanjay Dhar

Bench: Sanjay Dhar

                                                                S. No. 132
                                                                Before Notice Matters
                HIGH COURT OF JAMMU &KASHMIR AND LADAKH
                           AT SRINAGAR
                                                                               WP(C) 2164/2021
                                                                             CM No. 7016/2021
      Tariq Ahmad Dar And Anr.                                          .....Petitioner(s)

                                      Through:      Mr. Wani Manzoor, Adv.
                V/s
      Union Territory of J And K And Ors.
                                                                        ..... Respondent(s)

                                      Through:
      CORAM:
                           Hon'ble Mr. Justice Sanjay Dhar, Judge.

                                                  ORDER

25.10.2021 Issue notice to the respondents subject to taking of necessary steps within one week. Notice in CM as well.

In the meanwhile, respondents shall disburse the legitimately earned wages of the petitioners and in case engagement is still subsisting, the same shall not be disturbed.

List on 7th December, 2021.

(Sanjay Dhar) Judge SRINAGAR 25.10.2021 "Aasif"

AASIF GUL 2021.10.25 06:06 I attest to the accuracy and integrity of this document