Supreme Court - Daily Orders
M/S Sugesan Transport Pvt. Ltd. vs Continental Engineering Corporation on 20 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
AP(C) 23/2018
ITEM NO.18 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Arbitration (Civil) No. 23/2018
M/S. SUGESAN TRANSPORT PVT. LTD. Petitioner
VERSUS
CONTINENTAL ENGINEERING CORPORATION Respondent
(IA No.91103/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 20-07-2018 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner
Mr. Shivam Singh, Adv.
Mr. Nithyaesh Natraj, Adv.
Mr. Vaibhav Rangarajan Venkatesh, Adv.
Ms. Sugandha Batra, Adv.
Mr. Arjun Khazanchi, Adv.
Mr. Gopal Singh, AOR
For Respondent
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, fixing a returnable date within three weeks.
Dast, in addition, is permitted.
List the matter on 13.8.2018.
Signature Not Verified(Deepak Guglani) (H.S. Parasher) Digitally signed by DEEPAK GUGLANI Date: 2018.07.20 16:54:29 IST Reason: Court Master Assistant Registrar