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Supreme Court - Daily Orders

M/S Sugesan Transport Pvt. Ltd. vs Continental Engineering Corporation on 20 July, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     AP(C) 23/2018

     ITEM NO.18                                   COURT NO.1                         SECTION XVI-A

                                  S U P R E M E C O U R T O F            I N D I A
                                          RECORD OF PROCEEDINGS

                              Petition for Arbitration (Civil) No. 23/2018

     M/S. SUGESAN TRANSPORT PVT. LTD.                                           Petitioner

                                                      VERSUS

     CONTINENTAL ENGINEERING CORPORATION                                        Respondent

     (IA No.91103/2018-EXEMPTION                    FROM       FILING   C/C   OF     THE   IMPUGNED
     JUDGMENT)

     Date : 20-07-2018 This matter was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner
                                        Mr.   Shivam Singh, Adv.
                                        Mr.   Nithyaesh Natraj, Adv.
                                        Mr.   Vaibhav Rangarajan Venkatesh, Adv.
                                        Ms.   Sugandha Batra, Adv.
                                        Mr.   Arjun Khazanchi, Adv.
                                        Mr.   Gopal Singh, AOR

     For Respondent


                            UPON hearing the counsel the Court made the following
                                                O R D E R

Issue notice, fixing a returnable date within three weeks.

Dast, in addition, is permitted.

List the matter on 13.8.2018.

Signature Not Verified

(Deepak Guglani) (H.S. Parasher) Digitally signed by DEEPAK GUGLANI Date: 2018.07.20 16:54:29 IST Reason: Court Master Assistant Registrar