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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(i) in A.P.J. Abdul Kalam Technological University Act, 2015

(i)"branch of study" means a specialized course of study in engineering sciences, technology and management declared as such by the University and leading to the award of a degree, post graduate degree, diploma, certificate or such other titles and distinctions by the University in accordance with the provisions of the Statutes and Ordinances;