State Consumer Disputes Redressal Commission
Devender Kumar Verma Son Of Late Sh. ... vs The Mohali Bank And Others Employees ... on 20 April, 2010
2nd Bench
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB,
SCO NOS.3009-12, SECTOR 22-D, CHANDIGARH.
First Appeal No. 1468 of 2009
Date of institution : 14.10.2009
Date of Decision : 20.4.2010
1.Devender Kumar Verma son of late Sh. Charan Dass,
2. Hem Lala wife of Devender Kumar Verma, both r/o H. No. 1318, Sector 37-B, Chandgarh ....Appellants.
Versus
1. The Mohali Bank and others Employees Co-op. U.S.E.T. & C Society Ltd. Mohali (Regd.) Office 406, Phase-1, Mohali through its Honorary Secretary Sh. Kulvir Singh son of S. Jagat Singh Office 406, Phase-1, Mohali.
2. Smt. R.P. Karu wife of Sh. Kulvir Singh, President, The Mohali Bank and others Employees Co-op. U.S.E.T. & C Society Ltd. Mohali (Regd.) Office 406, Phase-1 Mohali.
3. Sh. Hari Om Inspector/Administrator, The Mohali Bank and other Employees Co-op. U.S.E.T. & C Society Ltd. Mohali (Regd.) Office of Asstt. Registrar, Co-op. Society, Verka Milk Plant, Mohali ...Respondents.
First Appeal against the order dated 24.8.2009 of the District Consumer Disputes Redressal Forum, SAS Nagar(Mohali).
Before:-
Lt. Col. Darshan Singh (Retd.), Presiding Member. Shri Piare Lal Garg, Member. Present:-
For the appellants : Sh. Munish Gupta, Advocate For respondents No. 1 & 2 : Sh. B.S. Sera, Advocate For respondent No. 3 : Sh. Om Parkash, Ex.-Inspector & Sh. Baldev Singh, Present Inspector PIARE LAL GARG, MEMBER:
For orders, see First Appeal No. 1459 of 2009(S.C. Galhotra Vs. The Mohali Bank and others Employees Co-op. U.S.E.T. & C Society Ltd.).
(Lt. Col. Darshan Singh [Retd.])
Presiding Member
April 20, 2010. (Piare Lal Garg)
as Member