Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(3) in The Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993

(3)Every rule and every scheme made by the State Government under this Act shall be laid, as soon as may be after it is made, before the State Legislature.