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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(43) in The Rajasthan Laws (Extension) Act, 1957

(43)The Rajasthan Public Parks Act, 1956 (Rajasthan Act 21 of 1956)Section 1. - For Sub-section (2), substitute the following :-"(2) It extends to the whole of the State of Rajasthan."