Madhya Pradesh High Court
Ramesh Kumar Shukla vs The State Of Madhya Pradesh on 25 January, 2022
Author: Chief Justice
Bench: Ravi Malimath
1
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
ON THE 25th OF JANUARY, 2022
WRIT PETITION No. 26943 of 2021
Between:-
MANMOHAN NAGAR S/O BATAN LAL NAGAR,
AGED ABOUT 55 YEARS, OCCUPATION:
PRESIDENT ZILA PANCHAYAT BHOPAL R/O 69
NEAR GOVT. SCHOOL HARRAKHEDA
BERESIA BHOPAL (MADHYA PRADESH)
.....PETITIONER
(BY SHRI HIMANSHU MISHRA WITH SHRI VARUN TANKHA,
ADVOCATES)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
CHIEF SECRETARY, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. STATE OF MADHYA PRADESH, THROUGH
PRINCIPAL SECRETARY, DEPARTMENT OF
LAW AND LEGISLATIVE AFFAIRS, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
3. SECRETARY, DEPARTMENT OF PANCHAYAT
AND RURAL DEVELOPMENT, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
4. STATE ELECTION COMMISSION, THROUGH
S E C R E TA R Y NIRWACHAN BHAWAN 58
ARERA HILLS BHOPAL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL FOR RESPONDENTS NO.1 TO 3 AND SHRI
SIDDHARTH SETH, ADVOCATE FOR RESPONDENT NO.4)
(SHRI RAMESHWAR SINGH THAKUR AND SHRI VINAYAK
PRASAD SHAH, ADVOCATES FOR INTERVENORS)
WRIT PETITION No. 26382 of 2021
Between:-
RAJESH VAISHYA S/O BASANT LAL , AGED
ABOUT 34 YEARS, OCCUPATION:
SHOPKEEPER 334, NEAR GOVT.HIGH SCHOOL
TIYARA, DIST.SINGROLI (MADHYA PRADESH)
.....PETITIONER
2
(BY SHRI RAKESH KUMAR CHOURASIYA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY, PANCHAYAT AND
RURAL DEVELOPMENT DEPPT., VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY, LAW AND
LEGISLATIVE AFFAIRS DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
3. COMMISSIONER, PANCHAYAT RAJ,
DIRECTORATE, SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)
4. C O L L E C T O R S I N G R A U L I , DISTRICT
SINGRAULI (MADHYA PRADESH)
5. CHIEF EXECUTIVE OFFICER, ZILA
PAN CH AYAT DISTT-SINGRAULI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
(SHRI UDAY KUMAR AND SHRI VINAYAK PRASAD SHAH,
ADVOCATES FOR INTERVENORS)
WRIT PETITION No. 26440 of 2021
Between:-
SANDEEP PATEL S/O SHRI SHIVBARAN SINGH
PATEL , AGED ABOUT 56 YEARS,
OCCUPATION: AGRICULTURIST R/O
KHANCHARI POST NIZOR TEH. GADARWARA,
KHANCHARI NARSINGHPUR (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI VARUN TANKHA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY DEPARTMENT OF LAW AND
LEGISLATIVE AFFAIRS VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. SECRETARY GENERAL ADMINISTRATION
DEPARTM ENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
3. SECRETARY PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
3
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL AND SHRI RAMESHWAR SINGH THAKUR,
ADVOCATE FOR INTERVENOR)
WRIT PETITION No. 26561 of 2021
Between:-
NEELESH PRAJAPATI S/O SHRI ANANDILAL
PRAJAPATI , AGED ABOUT 39 YEARS,
OCCUPATION: LABOUR VILLAGE
GOURJHAMAR TEHSIL DEORI SAGAR
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI ASHISH KUMAR KURMI, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY LAW AND
LEGISLATIVE AFFAI DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY PANCHAYAT AND
RURAL DEVELOPMENT DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
3. ADDITIONAL SECRETARY LAW AND
LEGISLATIVE AFFAIRS DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
4. COLLECTOR DISTT S A G A R , D IS TT SAGAR
(MADHYA PRADESH)
5. SUB DIVISIONAL OFFICER DEORI, DISTT
SAGAR, (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 26695 of 2021
Between:-
1. KAILASH SINGH S/O SHRI DAULTA SINGH
SANDHAV , AGED ABOUT 46 YEARS,
OCCUPATION: SARPANCH 230, GRAM
MURMIYA, THANA PIPALRAO TEH.
SONKACHH DISTT. DEWAS (MADHYA
PRADESH)
2. BHANWARLAL MALVIYA S/O SHRI RATAN
SINGH MALVIYA , AGED ABOUT 48 YEARS,
OCCUPATION: SARPANCH GRAM
PANCHAYAT, DABLA JAGIR, TESHIL
4
SONKACHH (MADHYA PRADESH)
3. SANGEETA SHINDE W/O SHRI AATMARAM
SHINDE , AGED ABOUT 49 YEARS,
OCCUPATION: SARPANCH GRAM
PANCHAYAT PATARIYA, POST KHEDIYA
JAGIR, TESHIL SONKACHH (MADHYA
PRADESH)
4. DEVPRASAD VISHVAKARMA S/O SHRI
RAMESHWAR VISHWAKARMA , AGED ABOUT
44 YEARS, OCCUPATION: SARPANCH GRAM
PANCHAYAT KHATIYA, THANA TESHIL
SONKACHH (MADHYA PRADESH)
5. BABULAL S/O SHRI BALWANT SINGH , AGED
ABOUT 52 YEARS, OCCUPATION: SARPANCH
GRAM PANCHYAT DUNGNI, POST KHEDIYA
JAGIR, TESHIL SONKACHH (MADHYA
PRADESH)
6. BALWANT SINGH SANDHAV S/O SHRI RAM
SINGH SANDHAV , AGED ABOUT 43 YEARS,
OCCUPATION: SARPANCH GRAM
PANCHAYAT MURLANA, POST CHOBARA
JAGIR, TESHIL SONKACHH (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI ANSHUMAN SHRIVASTAVA, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THROUGH
ITS CHIEF SECRETARY VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY DEPARTMENT OF LAW AND
LEGISLATIVE AFFAIRS VALLABH BAHWAN
BHOPAL (MADHYA PRADESH)
3. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY, GENERAL ADMINISTRATION
DEPARTMENT, VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)
4. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY, DEPARTMENT OF PANCHAYAT
AND RURAL DEVELOPMENT, VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
5. STATE ELECTION COMMISSION THROUGH
ITS SECRETARY, NIRWACHAN BHAWAN, 58,
ARERA HILLS (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL AND SHRI SIDDHARTH SETH, ADVOCATE FOR
5
RESPONDENT NO.5)
WRIT PETITION No. 26717 of 2021
Between:-
NATWAR PATEL S/O SHRI BABU PATEL, AGED
ABOUT 45 YEARS, OCCUPATION:
AGRICULTURIST, RESIDENCE OF VILLAGE
GOPALPURA, KHARGONE (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI ANSHUMAN SHRIVASTAVA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
ITS CHIEF SECRETARY, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)
2. STATE OF M.P. THROUGH PRINCIPAL
SECR ETARY DEPARTMENT OF LAW AND
LEGISLATIVE AFFAIRS VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
3. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY GENERAL ADMINISTRATION
DEPARTM ENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
4. STATE OF M.P. THROUGH PRINCIPAL
SECRETARY DEPARTMENT OF PANCHAYAT
AND RURAL DEVELOPMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
5. STATE ELECTION COMMISSIONER THROUGH
ITS SECRETARY NIRWACHAN BHAWAN, 58,
ARERA HLLS (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL FOR RESPONDENTS NO.1 TO 4 AND SHRI
SIDDHARTH SETH, ADVOCATE FOR RESPONDENT NO.5)
WRIT PETITION No. 26771 of 2021
Between:-
1. RAJESH PATERIYA S/O S.B.PATERIYA, AGED
ABOUT 46 YEARS, BHATIYA, JANPAD
PANCHAYAT PATERA, DIST.DAMOH
(MADHYA PRADESH)
2. RAMKUMAR MISHRA S/O CHANDRABHAN
MISHRA , AGED ABOUT 47 YEARS,
OCCUPATION: FARMAR GRAM KUTRI GRAM
PANCHAYAT KUTRI JANPAD PANCHAYAT
PATERA (MADHYA PRADESH)
6
3. PREETAM TIWARI S/O ASHARAM TIWARI ,
AGED ABOUT 48 YEARS, OCCUPATION:
FARMAR GRAM LIHARI GRAM PANCHAYAT
LUHARI JANPA DPACHAYAT PATERA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI BRIJESH KUMAR CHOUBEY, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY PANCHAYAT AND
RURAL DEVELOPMENT DEPTT. VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. OFFICE OF GOVERNOR THROUGH PRINCIPAL
S E C R E TA R Y, RAJ BHAWAN, BHOPAL
(MADHYA PRADESH)
3. COMMISSIONER CUM DIRECTOR,
DIRECTORATE OF PANCHAYAT RAJ BHOPAL
(MADHYA PRADESH)
4. COLLECTOR DAMOH, DISTRICT DAMOH
(MADHYA PRADESH)
5. ZILA PANCHAYAT THROUGH CHIEF
EXECUTIVE OFFICER, DAMOH (MADHYA
PRADESH)
6. JANPAD PANCHAYAT THROUGH CHIEF
EXECUTIVE OFFICER PATERA DAMOH
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL AND SHRI SIDDHARTH SETH, ADVOCATE FOR
RESPONDENT NO.5)
WRIT PETITION No. 26856 of 2021
Between:-
MANOJ KUMAR SONI S/O JAGDISH PRASAD
SONI , AGED ABOUT 45 YEARS, OCCUPATION:
FARMER 117, SONI MOHALLA, DEORI
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI RAJMANI MISHRA, ADVOCATE)
AND
THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY LAW AND
LEGISLATIVE DEPTT. VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
7
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 26858 of 2021
Between:-
LALLA PRASAD BAIS S/O LATE SHRI
SHIVPRASAD BAIS , AGED ABOUT 63 YEARS,
OCCUPATION: ADVOCATE VILLAGE JOGINI
POST CHANDUAR TEHSIL DEOSAR DISTT.
SINGRAULI (MADHYA PRADESH)
.....PETITIONER
(BY SHRI BRAHMENDRA PRASAD PATHAK, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR. ITS
CHIEF SECRETARY MANTRALAYA VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY LAW AND
LEGISLATURE AFFAIRS DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
3. STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY PANCHAYAT AN
RURAL DEVELOPMENT DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
4. THE COLLECTOR SINGRAULI
DISTT.SINGRAULI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 26865 of 2021
Between:-
1. SANTRAM PANDEY S/O SHRI JAGDEO
PRASAD PANDEY, AGED ABOUT 45 YEARS,
OCCUPATION: FARMER R/O. GRAM
PANCHAYAT CHITHARI, J.P. GAURIHAR,
DISTT. CHHATARPUR (MADHYA PRADESH)
2. SUSHIL KUMAR TIWARI S/O SHRI RAMESH
PRASAD TIWARI, AGED ABOUT 36 YEARS,
OCCUPATION: FARMER GRAM PANCHAYT
PATNA J.P LUVKUSH NAGAR (MADHYA
PRADESH)
3. CHATURBHUJ BHURJI S/O SHRI JAGDISH
BHURJI, AGED ABOUT 39 YEARS,
8
OCCUPATION: FARMER GRAM PANCHAYAT
PURWA BAMHORI JP LUVKUSH NAGAR
(MADHYA PRADESH)
4. AKHILESH SHUKLA S/O SHRI RAMBHAJAN
SHUKLA , AGED ABOUT 38 YEARS,
OCCUPATION: FARMER GRAM PANCHAYAT
LUVKUSH NAGAR JP LUVKUSH NAGAR
(MADHYA PRADESH)
5. BALENDRA PANDEY S/O SHRI RAJA BABU
PANDEY, AGED ABOUT 38 YEARS,
OCCUPATION: FARMER GRAM PANCHAYAT
GUDHA KALA JP LUVKUSH NAGAR (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI DEVENDRA KUMAR TRIPATHI, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR
PRINCIPAL SECRETARY PANCHAYAT AND
RURAL DEVELOPMENT DEPT. VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. STATE OF M.P. THR. PRINCIPAL SECRETARY
LAW AND LEGISLATIVE AFFAIRS DEPTT.
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
3. C O L L E C T O R C H H A T A R P U R DISTT.
CHHATARPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 26965 of 2021
Between:-
BAIJU VERMA S/O SHRI TULSIRAM VERMA ,
AGED ABOUT 60 YEARS, GOHARGAON
TAHSIL CHAND DISTT. CHHINDWARA
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI JAIDEEP SIRPURKAR, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR. THE
CHIEF SECRETARY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. STATE OF MADHYA PRADESH THROUGH
SECRETARY DEPARTMENT OF LAW AND
LEGISLATIVE AFFAIRS VALLABH BHAWAN
9
BHOPAL (MADHYA PRADESH)
3. PRINCIPAL SECRETARY, DEPARTMENT OF
PANCHAYAT AND RURAL WELFARE
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
4. THE COLLECTOR, CHHINDWARA
DISTT.CHHINDWARA (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 27002 of 2021
Between:-
RAMESHWAR BISEN S/O SHRI TODANLAL
BISEN , AGED ABOUT 52 YEARS,
OCCUPATION: ADVOCATE R/O VILLAGE
BISAPUR POST KHAMARIYA TEHSIL
KATANGI DISTT. BALAGHAT M.P. (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI PRADEEP KUMAR NAVERIA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR. ITS
PIRNCIPAL SECRETARY PANCHAYAT RAJ
AND RURAL DEVELOPMENT DEPARTMENT
MANTRALAYA, VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. STATE OF MADHYA PADESH THR. ITS
PRINCIPAL SECRETARY PANCHAYAT AND
SOCIAL JUSTICE DEPARTMENT
MANTRALAYA VALLABH BHAWAN (MADHYA
PRADESH)
3. STATE OF MADHYA PRADESH THR. ITS
DIRECTOR PANCHAYAT RAJ DIRECTORATE
NEAR HINDUSTAN PETROL PUMP ARERA
HILLS (MADHYA PRADESH)
4. COLLECTOR, BALAGHAT DISTT-BALAGHAT
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 27140 of 2021
Between:-
1. SUNIL KUMAR SHRIVAS S/O SHRI SHEIKH
SAHID , AGED ABOUT 39 YEARS,
10
OCCUPATION: AGRICUTLRIST R/O VILLAGE
CAHAKA POST CHAKA TEHSIL AND P.S.
KATNI DISTT. KATNI M.P. (MADHYA
PRADESH)
2. MOHAMMAD SAHID CHISHTI S/O SHRI
SHEIKH SAHID , AGED ABOUT 24 YEARS,
OCCUPATION: AGRICULTURIST R/O VILLAGE
CAHAKA POST CHAKA TAHSIL AND P.S.KATNI
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI SOURABH KUMAR SHARMA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR. THE
SECRETARY LAW DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. SECRETARY, GENERAL ADMINISTRATION
DEPARTM ENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
3. SECRETARY, PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
4. STATE ELECTION COMMISION THROUGH ITS
COM M ISSIONER, STATE OF M.P. BHOPAL
(MADHYA PRADESH)
5. NATIONAL ELECTION COMMISSION,
THROUGH ITS CHIEF ELECTION
COMMISSIONER NEW DELHI (DELHI)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL FOR RESPONDENT-STATE AND SHRI SIDDHARTH
SETH, ADVOCATE FOR RESPONDENTS NO.4 AND 5)
WRIT PETITION No. 27180 of 2021
Between:-
SURAJ DAS PARAS S/O SHRI MALLE DAS
PARAS , AGED ABOUT 61 YEARS,
OCCUPATION: AGRICULTURIST VILLAGE
WARD NO.20 HOUSE NO.531 GRAM
PANCHAYAT SAABO JANPAD PANCHAYAT
BUDHAR DISTT. SHAHDOL (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI RAMESH KUMAR TIWARI, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
11
PRINCIPAL SECRETARY, PANCHAYAT AND
RURAL DEVELOPMENT DEPARTMENT,
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
2. THE PRINCIPAL SECRETARY, STATE OF
MADHYA PRADESH, LAW AND LEGISLATIVE
A F FA I R S , VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
3. THE SECRETARY, STATE OF MADHYA
PRADESH ELECTION COMMISSION 58,
ARERA HILLS,BHOPAL (MADHYA PRADESH)
4. THE COMMISSIONER, PANCHAYAT RAJ
DIRECTORATE SATPUDA BHAWAN, BHOPAL
(MADHYA PRADESH)
5. THE COLLECTOR, DISTT-SHAHDOL (MADHYA
PRADESH)
6. THE CHIEF EXECUTIVE OFFICER ZILA
PANCHAYAT, DISTT-SHAHDOL(MP) (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL FOR RESOPNDENT-STATE AND SHRI SIDDHARTH
SETH, ADVOCATE FOR RESPONDENT NO.3)
WRIT PETITION No. 27211 of 2021
Between:-
AWDHESH KUMAR SINGH LODH S/O LATE
RAMSHARAN SINGH LODH , AGED ABOUT 65
Y E A R S , OCCUPATION: AGRICULTURE
VILLAGE PUKHARA SIDHPUR,
TEH.AJAYGARH (MADHYA PRADESH)
.....PETITIONER
(BY SHRI RAJMANI SINGROUL, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH, THROUGH
ADDITIONAL SECRETARY LAW AND
LEGISLATIVE AFFAIRS DEPTT. VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. PRINCIPAL SECRETARY, STATE OF MADHYA
P R A D E S H VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
3. SECRETARY, STATE OF MADHYA PRADESH
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
4. C O L L E C T O R , P A N N A DISTT-PANNA,
(MADHYA PRADESH)
12
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 27246 of 2021
Between:-
ANRAV @ ANRATH SINGH YADAV S/O
BALWANT SINGH YADAV , AGED ABOUT 46
Y E A R S , OCCUPATION: PANCH VILLAGE
TENDUNI MOTWA, RAJASWA GRAM,
JANAPAD PANCHAYAT AND TEH.NAGOD
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI ARVIND KUMAR PATHAK, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY PANCHAYAT AND
RURAL DEV.DEPTT. VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. STATE OF MADHYA PRADESH THR.
COLLECTOR AND DISTRICT ELECTION
OFFICER DISTT-SATNA (MADHYA PRADESH)
3. ZILA PANCHAYAT SATNA THR. CHIEF
EXECUTIVE OFFICER DISTT-SATNA (MADHYA
PRADESH)
4. JANPAD PANCHAYAT NAGOD THR. ITS CHIEF
EXECUTIVE OFFICER DISTT-SATNA (MADHYA
PRADESH)
5. SUB DIVISIONAL OFFICER (REVENUE) SUB
DIVISION NAGOD, SATNA (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 27248 of 2021
Between:-
PHOOLMATI VAISHYA W/O SHRI AKHAND
PRATAP VAISHYA , AGED ABOUT 43 YEARS,
OCCUPATION: HOUSE WIFE R/O VILLAGE
AND POST TIYARA DISTT. SINGRAULI
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI SUYASH MOHAN GURU, ADVOCATE)
13
AND
1. THE STATE OF MADHYA PRADESH THR.
PRINCIPAL SECRETARY PANCHAYAT AND
RURAL DEVELOPMENT DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)
2. PRINCIPAL SECRETARY, LAW AND
LEGISLATIVE AFFAIRS DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
3. C O M M I S S I O N E R , PANCHAYAT RAJ
DIRECTORATE, SATPUDA BHAWAN BHOPAL
(MADHYA PRADESH)
4. C O L L E C T O R , S I N G R A U L I , DISTRICT
SINGRAULI (MADHYA PRADESH)
5. CHIEF EXECUTIVE OFFICER ZILA
PA N C H AYAT DIST.SINGRAULI (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 27310 of 2021
Between:-
ROSHANLAL KURMI S/O SHRI NATURAM
KURMI , AGED ABOUT 43 YEARS,
OCCUPATION: LAWYER R/O RAJGHAT MARG
GRAM SOTHIYA SAGAR CANTT. RAHATGARH
DISTT. SAGAR M.P. (MADHYA PRADESH)
.....PETITIONER
(BY SHRI JAYANT PRAKASH PATEL, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR.
PRINCIPAL SECRETARY LAW AND
LEGISLATIVE AFFAIR DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
2. PRINCIPAL SECRETARY PANCHAYAT AND
RURAL DEVELOPMENT DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
3. ADD. SECRETARY LAW AND LEGISLATIVE
AFFAIRS DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
4. COLLECTOR SAGAR DISTT. SAGAR (MADHYA
14
PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 27327 of 2021
Between:-
SANJEEV KUMAR SAHU S/O SHIVDAYAL
SAHU , AGED ABOUT 26 YEARS, OCCUPATION:
AGRICULTURIST GRAM PANCHAYAT
CHIRPURA, P.S. AND TEH.PRITHVIPUR
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI SUNIL KUMAR MISHRA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY LAW AND
LEGISLATIVE AFFAIRS DEPTT. VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. OFFICE OF GOVERNER THROUGH PRINCIPAL
S E C R E TA R Y MADHYA PRADESH RAJ
BHAWAN BHOPAL (MADHYA PRADESH)
3. THE SECRETARY GENERAL
ADMINISTRATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
4. THE SECRETARY PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 27328 of 2021
Between:-
PAWAN KUMAR KUSHWAHA S/O SHRI
POORAN LAL KUSHWAHA , AGED ABOUT 31
Y E A R S , OCCUPATION: AGRICULTURIST
GRAM PANCHAYAT LADVARI KACHHYAU P.S.
PRITHVIPUR DISTT. NIWARI (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI SUNIL KUMAR MISHRA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR. ITS
15
PRINCIPAL SECRETARY DEPARTMENT OF
LAW AND LEGISLATIVE AFFAIRS VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. OFFICE OF GOVERNOR THROUGH PRINCIPAL
S ECR ETARY MP RAJ BHAWAN BHOPAL
(MADHYA PRADESH)
3. THE SECRETARY GENERAL
ADMINISTRATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
4. THE SECRETARY PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 27329 of 2021
Between:-
SATYENDRA YADAV S/O SUKHRAM YADAV ,
AGED ABOUT 30 YEARS, OCCUPATION:
AGRICULTURIST GRAM PANCHAYAT JYORA
M OR A, P.S AND TEH.PRIHVIPUR (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI SUNIL KUMAR MISHRA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY LAW AND
LEGISLATIVE AFFAIRS DEPT. VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. OFFICE OF GOVERNOR THR. ITS PRINCIPAL
SECRETARY MADHYA PRADESH MP RAJ
BHAWAN BHOPAL (MADHYA PRADESH)
3. SECRETARY, GENERAL ADMINISTRATION
DEPARTM ENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
4. THE SECRETARY PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 27333 of 2021
Between:-
16
1. SMT.SUNITA SHARMA W/O SURYAKANT
SHARMA , AGED ABOUT 55 YEARS,
OCCUPATION: HOUSEWIFE VILLAGE MAWAI,
DIST.TIKAMGARH (MADHYA PRADESH)
2. ROOP SINGH GHOSE S/O LATE HALKAI
GHOSE, AGED ABOUT 45 YEARS,
OCCUPATION: AGRICULTURIST R/O VILLAGE
SUNOUNI (BAMHORI NAKIBAN) (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI VIJAY KUMAR SHUKLA, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY DEPTT.OF LAW AND
LEGISLATIVE AFFAIRS VALLABH BHAWAN
(MADHYA PRADESH)
2. SECRETARY, GENERAL ADMINISTRATION
DEPARTMENT, VALLABH BHAWAN BHOPAL
(M.P.)
3. SECRETARY DEPARTMENT OF PANCHAYAT
AND RURAL DEVELOPMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
4. THE COLLECTOR T I K A M G A R H DISTT-
TIKAMGARH (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 27373 of 2021
Between:-
NILESH LODHI S/O KUNJUN SINGH LODHI ,
AGED ABOUT 30 YEARS, OCCUPATION:
AGRICULTURE VILLAGE PARGAASPURA
SATTA DHANA GRAM PANCHAYAT
TENDUDABAR TEHSIL SAGAR DISTT. SAGAR
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI RAJMANI SINGROUL, ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THR. ITS
ADDITTIONAL SECRETARY DEPARTMENT OF
LAW AND LEGISLATIVE AFFAIRS VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
2. STATE OF MADHYA PRADESH THROUGH
SECRETARY GENERAL ADMINISTRATION
17
DEPARTM ENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
3. STATE OF MADHYA PRADESH THROUGH
S E C R E TA R Y PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
4. THE COLLECTOR S A G A R DISTT.SAGAR
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 27376 of 2021
Between:-
1. RAMESH KUMAR SHUKLA S/O SHRI
INDRAJEET SHUKLA , AGED ABOUT 60
Y E A R S , OCCUPATION: AGRICULTURE
VILLAGE BEERA TAHSIL AJAYGARH DISTT.
PANNA (MADHYA PRADESH)
2. PRINCIPAL SECRETARY PANCHAYAT AND
RURAL DEVELOPMENT DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
3. ADDITIONAL SECRETARY, LAW AND
LEGISLATIVE AFFAIRS DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
4. COLLECTOR, PANNA DISTT.PANNA (MADHYA
PRADESH)
.....PETITIONER
(BY SHRI JAYANT PRAKASH PATEL, ADVOCATE)
AND
THE STATE OF MADHYA PRADESH THR.
PRINCIPAL SECRETARY LAW AND
LEGISLATIVE AFFAIR DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA
PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL)
WRIT PETITION No. 27461 of 2021
Between:-
GHASITELAL JHARIYA S/O LATE MAGANLAL
JHARIYA , AGED ABOUT 62 YEARS,
OCCUPATION: AGRICULTURE VILLAGE
18
DHANAGWAN TEHSIL MAJHAULI DISTT.
JABALPUR (MADHYA PRADESH)
.....PETITIONER
(BY SHRI VIKAS MISHRA, ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH THR. ITS
SECRETARY DEPARTMENT OF LAW AND
LEGISLATIVE AFFAIRS VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)
2. SECRETARY, GENERAL ADMINISTRATION
DEPARTM ENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
3. SECRETARY PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA PRADESH)
4. STATE ELECTION COMMISSION THR.
S E C R E TA R Y NIRWACHAN BHAWAN 58
ARERA HILLS BHOPAL (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
GENERAL FOR RESPONDENTS NO.1 TO 3 AND SHRI
SIDDHARTH SETH, ADVOCATE FOR RESPONDENT NO.4)
(Heard through Video Conferencing)
This petition coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
ORDER
In view of the subsequent events, these petitions are dismissed as being infructuous.
(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV)
CHIEF JUSTICE JUDGE
Jasleen
Digitally signed by
JASLEEN SINGH SALUJA
Date: 2022.01.29
12:17:16 +05'30'