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Madhya Pradesh High Court

Ramesh Kumar Shukla vs The State Of Madhya Pradesh on 25 January, 2022

Author: Chief Justice

Bench: Ravi Malimath

                              1
     IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
                               BEFORE
               HON'BLE SHRI JUSTICE RAVI MALIMATH,
                            CHIEF JUSTICE
                                  &
         HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
                     ON THE 25th OF JANUARY, 2022

                 WRIT PETITION No. 26943 of 2021

         Between:-
         MANMOHAN NAGAR S/O BATAN LAL NAGAR,
         AGED ABOUT 55 YEARS, OCCUPATION:
         PRESIDENT ZILA PANCHAYAT BHOPAL R/O 69
         NEAR    GOVT.   SCHOOL    HARRAKHEDA
         BERESIA BHOPAL (MADHYA PRADESH)

                                                      .....PETITIONER
         (BY SHRI HIMANSHU MISHRA WITH SHRI VARUN TANKHA,
         ADVOCATES)

         AND

1.       THE STATE OF MADHYA PRADESH THROUGH
         CHIEF SECRETARY, VALLABH BHAWAN,
         BHOPAL (MADHYA PRADESH)

2.       STATE OF MADHYA PRADESH, THROUGH
         PRINCIPAL SECRETARY, DEPARTMENT OF
         LAW AND LEGISLATIVE AFFAIRS, VALLABH
         BHAWAN, BHOPAL (MADHYA PRADESH)

3.       SECRETARY, DEPARTMENT OF PANCHAYAT
         AND   RURAL    DEVELOPMENT, VALLABH
         BHAWAN, BHOPAL (MADHYA PRADESH)

4.       STATE ELECTION COMMISSION, THROUGH
         S E C R E TA R Y NIRWACHAN BHAWAN 58
         ARERA HILLS BHOPAL (MADHYA PRADESH)

                                                    .....RESPONDENTS
         (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
         GENERAL FOR RESPONDENTS NO.1 TO 3 AND SHRI
         SIDDHARTH SETH, ADVOCATE FOR RESPONDENT NO.4)
         (SHRI RAMESHWAR SINGH THAKUR AND SHRI VINAYAK
         PRASAD SHAH, ADVOCATES FOR INTERVENORS)

                 WRIT PETITION No. 26382 of 2021

         Between:-
         RAJESH VAISHYA S/O BASANT LAL , AGED
         ABOUT        34      YEARS, OCCUPATION:
         SHOPKEEPER 334, NEAR GOVT.HIGH SCHOOL
         TIYARA, DIST.SINGROLI (MADHYA PRADESH)

                                                      .....PETITIONER
                          2
     (BY SHRI RAKESH KUMAR CHOURASIYA, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL SECRETARY, PANCHAYAT AND
     RURAL DEVELOPMENT DEPPT., VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

2.   PRINCIPAL   SECRETARY,  LAW   AND
     LEGISLATIVE   AFFAIRS  DEPARTMENT
     VALLABH BHAWAN, BHOPAL (MADHYA
     PRADESH)

3.   COMMISSIONER,     PANCHAYAT    RAJ,
     DIRECTORATE, SATPURA BHAWAN BHOPAL
     (MADHYA PRADESH)

4.   C O L L E C T O R S I N G R A U L I , DISTRICT
     SINGRAULI (MADHYA PRADESH)

5.   CHIEF    EXECUTIVE    OFFICER,  ZILA
     PAN CH AYAT DISTT-SINGRAULI (MADHYA
     PRADESH)

                                                      .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)
     (SHRI UDAY KUMAR AND SHRI VINAYAK PRASAD SHAH,
     ADVOCATES FOR INTERVENORS)

              WRIT PETITION No. 26440 of 2021

     Between:-
     SANDEEP PATEL S/O SHRI SHIVBARAN SINGH
     PATEL  ,   AGED    ABOUT    56   YEARS,
     OCCUPATION:      AGRICULTURIST      R/O
     KHANCHARI POST NIZOR TEH. GADARWARA,
     KHANCHARI     NARSINGHPUR      (MADHYA
     PRADESH)

                                                        .....PETITIONER
     (BY SHRI VARUN TANKHA, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THROUGH
     SECRETARY DEPARTMENT OF LAW AND
     LEGISLATIVE AFFAIRS VALLABH BHAWAN
     BHOPAL (MADHYA PRADESH)

2.   SECRETARY GENERAL ADMINISTRATION
     DEPARTM ENT VALLABH BHAWAN BHOPAL
     (MADHYA PRADESH)

3.   SECRETARY PANCHAYAT AND     RURAL
     DEVELOPMENT     DEPARTMENT VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)
                           3
                                                 .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL AND SHRI RAMESHWAR SINGH THAKUR,
     ADVOCATE FOR INTERVENOR)

             WRIT PETITION No. 26561 of 2021

     Between:-
     NEELESH PRAJAPATI S/O SHRI ANANDILAL
     PRAJAPATI , AGED ABOUT 39 YEARS,
     OCCUPATION:      LABOUR      VILLAGE
     GOURJHAMAR    TEHSIL DEORI     SAGAR
     (MADHYA PRADESH)

                                                   .....PETITIONER
     (BY SHRI ASHISH KUMAR KURMI, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL    SECRETARY    LAW    AND
     LEGISLATIVE AFFAI DEPARTMENT VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

2.   PRINCIPAL SECRETARY PANCHAYAT AND
     RURAL    DEVELOPMENT    DEPARTMENT
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

3.   ADDITIONAL  SECRETARY  LAW   AND
     LEGISLATIVE  AFFAIRS  DEPARTMENT
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

4.   COLLECTOR DISTT S A G A R , D IS TT SAGAR
     (MADHYA PRADESH)

5.   SUB DIVISIONAL OFFICER DEORI, DISTT
     SAGAR, (MADHYA PRADESH)

                                                 .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 26695 of 2021

     Between:-
1.   KAILASH SINGH S/O SHRI DAULTA SINGH
     SANDHAV , AGED ABOUT 46 YEARS,
     OCCUPATION:   SARPANCH    230,   GRAM
     MURMIYA,    THANA    PIPALRAO      TEH.
     SONKACHH    DISTT.  DEWAS      (MADHYA
     PRADESH)

2.   BHANWARLAL MALVIYA S/O SHRI      RATAN
     SINGH MALVIYA , AGED ABOUT 48    YEARS,
     OCCUPATION:      SARPANCH         GRAM
     PANCHAYAT,  DABLA     JAGIR,     TESHIL
                        4
     SONKACHH (MADHYA PRADESH)

3.   SANGEETA SHINDE W/O SHRI AATMARAM
     SHINDE , AGED ABOUT 49 YEARS,
     OCCUPATION:     SARPANCH     GRAM
     PANCHAYAT PATARIYA, POST KHEDIYA
     JAGIR,  TESHIL  SONKACHH   (MADHYA
     PRADESH)

4.   DEVPRASAD    VISHVAKARMA S/O SHRI
     RAMESHWAR VISHWAKARMA , AGED ABOUT
     44 YEARS, OCCUPATION: SARPANCH GRAM
     PANCHAYAT KHATIYA, THANA TESHIL
     SONKACHH (MADHYA PRADESH)

5.   BABULAL S/O SHRI BALWANT SINGH , AGED
     ABOUT 52 YEARS, OCCUPATION: SARPANCH
     GRAM PANCHYAT DUNGNI, POST KHEDIYA
     JAGIR,  TESHIL   SONKACHH    (MADHYA
     PRADESH)

6.   BALWANT SINGH SANDHAV S/O SHRI RAM
     SINGH SANDHAV , AGED ABOUT 43 YEARS,
     OCCUPATION:      SARPANCH      GRAM
     PANCHAYAT MURLANA, POST CHOBARA
     JAGIR,  TESHIL  SONKACHH    (MADHYA
     PRADESH)

                                                 .....PETITIONER
     (BY SHRI ANSHUMAN SHRIVASTAVA, ADVOCATE )

     AND

1.   THE STATE OF MADHYA PRADESH THROUGH
     ITS CHIEF SECRETARY VALLABH BHAWAN,
     BHOPAL (MADHYA PRADESH)

2.   STATE OF M.P. THROUGH PRINCIPAL
     SECRETARY DEPARTMENT OF LAW AND
     LEGISLATIVE AFFAIRS VALLABH BAHWAN
     BHOPAL (MADHYA PRADESH)

3.   STATE OF M.P. THROUGH PRINCIPAL
     SECRETARY, GENERAL ADMINISTRATION
     DEPARTMENT, VALLABH BHAWAN, BHOPAL
     (MADHYA PRADESH)

4.   STATE OF M.P. THROUGH PRINCIPAL
     SECRETARY, DEPARTMENT OF PANCHAYAT
     AND   RURAL    DEVELOPMENT, VALLABH
     BHAWAN, BHOPAL (MADHYA PRADESH)

5.   STATE ELECTION COMMISSION THROUGH
     ITS SECRETARY, NIRWACHAN BHAWAN, 58,
     ARERA HILLS (MADHYA PRADESH)

                                             .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL AND SHRI SIDDHARTH SETH, ADVOCATE FOR
                          5
     RESPONDENT NO.5)

             WRIT PETITION No. 26717 of 2021

     Between:-
     NATWAR PATEL S/O SHRI BABU PATEL, AGED
     ABOUT      45       YEARS, OCCUPATION:
     AGRICULTURIST, RESIDENCE OF VILLAGE
     GOPALPURA,     KHARGONE       (MADHYA
     PRADESH)

                                                .....PETITIONER
     (BY SHRI ANSHUMAN SHRIVASTAVA, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THROUGH
     ITS CHIEF SECRETARY, VALLABH BHAWAN,
     BHOPAL (MADHYA PRADESH)

2.   STATE OF M.P. THROUGH PRINCIPAL
     SECR ETARY DEPARTMENT OF LAW AND
     LEGISLATIVE AFFAIRS VALLABH BHAWAN
     BHOPAL (MADHYA PRADESH)

3.   STATE OF M.P. THROUGH PRINCIPAL
     SECRETARY GENERAL ADMINISTRATION
     DEPARTM ENT VALLABH BHAWAN BHOPAL
     (MADHYA PRADESH)

4.   STATE OF M.P. THROUGH PRINCIPAL
     SECRETARY DEPARTMENT OF PANCHAYAT
     AND   RURAL    DEVELOPMENT VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

5.   STATE ELECTION COMMISSIONER THROUGH
     ITS SECRETARY NIRWACHAN BHAWAN, 58,
     ARERA HLLS (MADHYA PRADESH)

                                              .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL FOR RESPONDENTS NO.1 TO 4 AND SHRI
     SIDDHARTH SETH, ADVOCATE FOR RESPONDENT NO.5)

             WRIT PETITION No. 26771 of 2021

     Between:-
1.   RAJESH PATERIYA S/O S.B.PATERIYA, AGED
     ABOUT    46   YEARS, BHATIYA, JANPAD
     PANCHAYAT     PATERA,      DIST.DAMOH
     (MADHYA PRADESH)

2.   RAMKUMAR MISHRA S/O CHANDRABHAN
     MISHRA , AGED ABOUT 47 YEARS,
     OCCUPATION: FARMAR GRAM KUTRI GRAM
     PANCHAYAT KUTRI JANPAD PANCHAYAT
     PATERA (MADHYA PRADESH)
                         6
3.   PREETAM TIWARI S/O ASHARAM TIWARI ,
     AGED ABOUT 48 YEARS, OCCUPATION:
     FARMAR GRAM LIHARI GRAM PANCHAYAT
     LUHARI   JANPA   DPACHAYAT  PATERA
     (MADHYA PRADESH)

                                                 .....PETITIONER
     (BY SHRI BRIJESH KUMAR CHOUBEY, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL SECRETARY PANCHAYAT AND
     RURAL DEVELOPMENT DEPTT. VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

2.   OFFICE OF GOVERNOR THROUGH PRINCIPAL
     S E C R E TA R Y, RAJ BHAWAN, BHOPAL
     (MADHYA PRADESH)

3.   COMMISSIONER      CUM     DIRECTOR,
     DIRECTORATE OF PANCHAYAT RAJ BHOPAL
     (MADHYA PRADESH)

4.   COLLECTOR DAMOH,       DISTRICT DAMOH
     (MADHYA PRADESH)

5.   ZILA      PANCHAYAT THROUGH    CHIEF
     EXECUTIVE    OFFICER, DAMOH (MADHYA
     PRADESH)

6.   JANPAD    PANCHAYAT THROUGH CHIEF
     EXECUTIVE    OFFICER PATERA DAMOH
     (MADHYA PRADESH)

                                               .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL AND SHRI SIDDHARTH SETH, ADVOCATE FOR
     RESPONDENT NO.5)

             WRIT PETITION No. 26856 of 2021

     Between:-
     MANOJ KUMAR SONI S/O JAGDISH PRASAD
     SONI , AGED ABOUT 45 YEARS, OCCUPATION:
     FARMER 117, SONI MOHALLA, DEORI
     (MADHYA PRADESH)

                                                 .....PETITIONER
     (BY SHRI RAJMANI MISHRA, ADVOCATE)

     AND

     THE STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL    SECRETARY   LAW    AND
     LEGISLATIVE DEPTT. VALLABH BHAWAN
     BHOPAL (MADHYA PRADESH)
                          7
                                               .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 26858 of 2021

     Between:-
     LALLA PRASAD BAIS S/O LATE SHRI
     SHIVPRASAD BAIS , AGED ABOUT 63 YEARS,
     OCCUPATION: ADVOCATE VILLAGE JOGINI
     POST CHANDUAR TEHSIL DEOSAR DISTT.
     SINGRAULI (MADHYA PRADESH)

                                                 .....PETITIONER
     (BY SHRI BRAHMENDRA PRASAD PATHAK, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THR. ITS
     CHIEF SECRETARY MANTRALAYA VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

2.   STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL   SECRETARY LAW    AND
     LEGISLATURE   AFFAIRS DEPARTMENT
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

3.   STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL SECRETARY PANCHAYAT AN
     RURAL    DEVELOPMENT   DEPARTMENT
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

4.   THE               COLLECTOR SINGRAULI
     DISTT.SINGRAULI (MADHYA PRADESH)

                                               .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 26865 of 2021

     Between:-
1.   SANTRAM PANDEY S/O SHRI JAGDEO
     PRASAD PANDEY, AGED ABOUT 45 YEARS,
     OCCUPATION:    FARMER   R/O.   GRAM
     PANCHAYAT CHITHARI, J.P. GAURIHAR,
     DISTT. CHHATARPUR (MADHYA PRADESH)

2.   SUSHIL KUMAR TIWARI     S/O SHRI RAMESH
     PRASAD TIWARI, AGED     ABOUT 36 YEARS,
     OCCUPATION: FARMER      GRAM PANCHAYT
     PATNA J.P LUVKUSH       NAGAR (MADHYA
     PRADESH)

3.   CHATURBHUJ BHURJI S/O SHRI JAGDISH
     BHURJI, AGED   ABOUT    39  YEARS,
                        8
     OCCUPATION: FARMER GRAM PANCHAYAT
     PURWA BAMHORI JP LUVKUSH NAGAR
     (MADHYA PRADESH)

4.   AKHILESH SHUKLA S/O SHRI RAMBHAJAN
     SHUKLA , AGED ABOUT 38 YEARS,
     OCCUPATION: FARMER GRAM PANCHAYAT
     LUVKUSH    NAGAR JP LUVKUSH NAGAR
     (MADHYA PRADESH)

5.   BALENDRA PANDEY S/O SHRI RAJA BABU
     PANDEY,  AGED    ABOUT   38   YEARS,
     OCCUPATION: FARMER GRAM PANCHAYAT
     GUDHA KALA JP LUVKUSH NAGAR (MADHYA
     PRADESH)

                                                      .....PETITIONER
     (BY SHRI DEVENDRA KUMAR TRIPATHI, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THR
     PRINCIPAL SECRETARY PANCHAYAT AND
     RURAL DEVELOPMENT DEPT. VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

2.   STATE OF M.P. THR. PRINCIPAL SECRETARY
     LAW AND LEGISLATIVE AFFAIRS DEPTT.
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

3.   C O L L E C T O R C H H A T A R P U R DISTT.
     CHHATARPUR (MADHYA PRADESH)

                                                    .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

              WRIT PETITION No. 26965 of 2021

     Between:-
     BAIJU VERMA S/O SHRI TULSIRAM VERMA ,
     AGED ABOUT 60 YEARS, GOHARGAON
     TAHSIL CHAND     DISTT.   CHHINDWARA
     (MADHYA PRADESH)

                                                      .....PETITIONER
     (BY SHRI JAIDEEP SIRPURKAR, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THR. THE
     CHIEF SECRETARY VALLABH BHAWAN
     BHOPAL (MADHYA PRADESH)

2.   STATE OF MADHYA PRADESH THROUGH
     SECRETARY DEPARTMENT OF LAW AND
     LEGISLATIVE AFFAIRS VALLABH BHAWAN
                         9
     BHOPAL (MADHYA PRADESH)

3.   PRINCIPAL SECRETARY, DEPARTMENT OF
     PANCHAYAT   AND   RURAL    WELFARE
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

4.   THE          COLLECTOR, CHHINDWARA
     DISTT.CHHINDWARA (MADHYA PRADESH)

                                             .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 27002 of 2021

     Between:-
     RAMESHWAR BISEN S/O SHRI TODANLAL
     BISEN   ,  AGED   ABOUT   52   YEARS,
     OCCUPATION: ADVOCATE R/O VILLAGE
     BISAPUR   POST    KHAMARIYA    TEHSIL
     KATANGI DISTT. BALAGHAT M.P. (MADHYA
     PRADESH)

                                                 .....PETITIONER
     (BY SHRI PRADEEP KUMAR NAVERIA, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THR. ITS
     PIRNCIPAL SECRETARY PANCHAYAT RAJ
     AND RURAL DEVELOPMENT DEPARTMENT
     MANTRALAYA, VALLABH BHAWAN BHOPAL
     (MADHYA PRADESH)

2.   STATE OF MADHYA PADESH THR. ITS
     PRINCIPAL SECRETARY PANCHAYAT AND
     SOCIAL      JUSTICE     DEPARTMENT
     MANTRALAYA VALLABH BHAWAN (MADHYA
     PRADESH)

3.   STATE OF MADHYA PRADESH THR. ITS
     DIRECTOR PANCHAYAT RAJ DIRECTORATE
     NEAR HINDUSTAN PETROL PUMP ARERA
     HILLS (MADHYA PRADESH)

4.   COLLECTOR, BALAGHAT DISTT-BALAGHAT
     (MADHYA PRADESH)

                                             .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 27140 of 2021

     Between:-
1.   SUNIL KUMAR SHRIVAS S/O SHRI SHEIKH
     SAHID   , AGED   ABOUT   39   YEARS,
                        10
     OCCUPATION: AGRICUTLRIST R/O VILLAGE
     CAHAKA POST CHAKA TEHSIL AND P.S.
     KATNI DISTT. KATNI M.P. (MADHYA
     PRADESH)

2.   MOHAMMAD SAHID CHISHTI S/O SHRI
     SHEIKH SAHID , AGED ABOUT 24 YEARS,
     OCCUPATION: AGRICULTURIST R/O VILLAGE
     CAHAKA POST CHAKA TAHSIL AND P.S.KATNI
     (MADHYA PRADESH)

                                                 .....PETITIONER
     (BY SHRI SOURABH KUMAR SHARMA, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THR. THE
     SECRETARY LAW DEPARTMENT VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

2.   SECRETARY, GENERAL ADMINISTRATION
     DEPARTM ENT VALLABH BHAWAN BHOPAL
     (MADHYA PRADESH)

3.   SECRETARY, PANCHAYAT AND RURAL
     DEVELOPMENT     DEPARTMENT VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

4.   STATE ELECTION COMMISION THROUGH ITS
     COM M ISSIONER, STATE OF M.P. BHOPAL
     (MADHYA PRADESH)

5.   NATIONAL   ELECTION     COMMISSION,
     THROUGH    ITS    CHIEF     ELECTION
     COMMISSIONER NEW DELHI (DELHI)

                                               .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL FOR RESPONDENT-STATE AND SHRI SIDDHARTH
     SETH, ADVOCATE FOR RESPONDENTS NO.4 AND 5)

             WRIT PETITION No. 27180 of 2021

     Between:-
     SURAJ DAS PARAS S/O SHRI MALLE DAS
     PARAS   ,  AGED    ABOUT  61    YEARS,
     OCCUPATION: AGRICULTURIST VILLAGE
     WARD   NO.20    HOUSE  NO.531    GRAM
     PANCHAYAT SAABO JANPAD PANCHAYAT
     BUDHAR    DISTT.  SHAHDOL     (MADHYA
     PRADESH)

                                                 .....PETITIONER
     (BY SHRI RAMESH KUMAR TIWARI, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THROUGH
                        11
     PRINCIPAL SECRETARY, PANCHAYAT AND
     RURAL    DEVELOPMENT    DEPARTMENT,
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

2.   THE PRINCIPAL SECRETARY, STATE OF
     MADHYA PRADESH, LAW AND LEGISLATIVE
     A F FA I R S , VALLABH BHAWAN BHOPAL
     (MADHYA PRADESH)

3.   THE    SECRETARY, STATE OF MADHYA
     PRADESH    ELECTION    COMMISSION 58,
     ARERA HILLS,BHOPAL (MADHYA PRADESH)

4.   THE COMMISSIONER, PANCHAYAT RAJ
     DIRECTORATE SATPUDA BHAWAN, BHOPAL
     (MADHYA PRADESH)

5.   THE COLLECTOR, DISTT-SHAHDOL (MADHYA
     PRADESH)

6.   THE CHIEF EXECUTIVE OFFICER ZILA
     PANCHAYAT, DISTT-SHAHDOL(MP) (MADHYA
     PRADESH)

                                                  .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL FOR RESOPNDENT-STATE AND SHRI SIDDHARTH
     SETH, ADVOCATE FOR RESPONDENT NO.3)

             WRIT PETITION No. 27211 of 2021

     Between:-
     AWDHESH KUMAR SINGH LODH S/O LATE
     RAMSHARAN SINGH LODH , AGED ABOUT 65
     Y E A R S , OCCUPATION: AGRICULTURE
     VILLAGE         PUKHARA     SIDHPUR,
     TEH.AJAYGARH (MADHYA PRADESH)

                                                    .....PETITIONER
     (BY SHRI RAJMANI SINGROUL, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH, THROUGH
     ADDITIONAL    SECRETARY   LAW   AND
     LEGISLATIVE AFFAIRS DEPTT. VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

2.   PRINCIPAL SECRETARY, STATE OF MADHYA
     P R A D E S H VALLABH BHAWAN BHOPAL
     (MADHYA PRADESH)

3.   SECRETARY, STATE OF MADHYA PRADESH
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

4.   C O L L E C T O R , P A N N A DISTT-PANNA,
     (MADHYA PRADESH)
                         12

                                               .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 27246 of 2021

     Between:-
     ANRAV @ ANRATH SINGH YADAV S/O
     BALWANT SINGH YADAV , AGED ABOUT 46
     Y E A R S , OCCUPATION: PANCH VILLAGE
     TENDUNI       MOTWA,   RAJASWA GRAM,
     JANAPAD PANCHAYAT AND TEH.NAGOD
     (MADHYA PRADESH)

                                                 .....PETITIONER
     (BY SHRI ARVIND KUMAR PATHAK, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL SECRETARY PANCHAYAT AND
     RURAL DEV.DEPTT. VALLABH BHAWAN
     BHOPAL (MADHYA PRADESH)

2.   STATE   OF MADHYA PRADESH        THR.
     COLLECTOR AND DISTRICT ELECTION
     OFFICER DISTT-SATNA (MADHYA PRADESH)

3.   ZILA PANCHAYAT SATNA THR. CHIEF
     EXECUTIVE OFFICER DISTT-SATNA (MADHYA
     PRADESH)

4.   JANPAD PANCHAYAT NAGOD THR. ITS CHIEF
     EXECUTIVE OFFICER DISTT-SATNA (MADHYA
     PRADESH)

5.   SUB DIVISIONAL OFFICER (REVENUE) SUB
     DIVISION   NAGOD,   SATNA   (MADHYA
     PRADESH)

                                               .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 27248 of 2021

     Between:-
     PHOOLMATI VAISHYA W/O SHRI AKHAND
     PRATAP VAISHYA , AGED ABOUT 43 YEARS,
     OCCUPATION: HOUSE WIFE R/O VILLAGE
     AND POST TIYARA DISTT. SINGRAULI
     (MADHYA PRADESH)

                                                 .....PETITIONER
     (BY SHRI SUYASH MOHAN GURU, ADVOCATE)
                              13
     AND

1.   THE STATE OF MADHYA PRADESH THR.
     PRINCIPAL SECRETARY PANCHAYAT AND
     RURAL    DEVELOPMENT    DEPARTMENT
     VALLABH BHAWAN, BHOPAL (MADHYA
     PRADESH)

2.   PRINCIPAL   SECRETARY,  LAW   AND
     LEGISLATIVE   AFFAIRS  DEPARTMENT
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

3.   C O M M I S S I O N E R , PANCHAYAT RAJ
     DIRECTORATE, SATPUDA BHAWAN BHOPAL
     (MADHYA PRADESH)

4.   C O L L E C T O R , S I N G R A U L I , DISTRICT
     SINGRAULI (MADHYA PRADESH)

5.   CHIEF     EXECUTIVE     OFFICER    ZILA
     PA N C H AYAT DIST.SINGRAULI   (MADHYA
     PRADESH)

                                                        .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

              WRIT PETITION No. 27310 of 2021

     Between:-
     ROSHANLAL KURMI S/O SHRI NATURAM
     KURMI     , AGED ABOUT 43 YEARS,
     OCCUPATION: LAWYER R/O RAJGHAT MARG
     GRAM SOTHIYA SAGAR CANTT. RAHATGARH
     DISTT. SAGAR M.P. (MADHYA PRADESH)

                                                          .....PETITIONER
     (BY SHRI JAYANT PRAKASH PATEL, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THR.
     PRINCIPAL   SECRETARY LAW    AND
     LEGISLATIVE    AFFAIR DEPARTMENT
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

2.   PRINCIPAL SECRETARY PANCHAYAT AND
     RURAL    DEVELOPMENT    DEPARTMENT
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

3.   ADD. SECRETARY LAW AND LEGISLATIVE
     AFFAIRS DEPARTMENT VALLABH BHAWAN
     BHOPAL (MADHYA PRADESH)

4.   COLLECTOR SAGAR DISTT. SAGAR (MADHYA
                          14
     PRADESH)

                                               .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 27327 of 2021

     Between:-
     SANJEEV KUMAR SAHU S/O SHIVDAYAL
     SAHU , AGED ABOUT 26 YEARS, OCCUPATION:
     AGRICULTURIST      GRAM      PANCHAYAT
     CHIRPURA,    P.S. AND    TEH.PRITHVIPUR
     (MADHYA PRADESH)

                                                 .....PETITIONER
     (BY SHRI SUNIL KUMAR MISHRA, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL    SECRETARY   LAW    AND
     LEGISLATIVE AFFAIRS DEPTT. VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

2.   OFFICE OF GOVERNER THROUGH PRINCIPAL
     S E C R E TA R Y MADHYA PRADESH  RAJ
     BHAWAN BHOPAL (MADHYA PRADESH)

3.   THE       SECRETARY        GENERAL
     ADMINISTRATION DEPARTMENT VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

4.   THE SECRETARY PANCHAYAT AND RURAL
     DEVELOPMENT     DEPARTMENT VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

                                               .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 27328 of 2021

     Between:-
     PAWAN KUMAR KUSHWAHA S/O SHRI
     POORAN LAL KUSHWAHA , AGED ABOUT 31
     Y E A R S , OCCUPATION: AGRICULTURIST
     GRAM PANCHAYAT LADVARI KACHHYAU P.S.
     PRITHVIPUR DISTT. NIWARI (MADHYA
     PRADESH)

                                                 .....PETITIONER
     (BY SHRI SUNIL KUMAR MISHRA, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THR. ITS
                        15
     PRINCIPAL SECRETARY DEPARTMENT OF
     LAW AND LEGISLATIVE AFFAIRS VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

2.   OFFICE OF GOVERNOR THROUGH PRINCIPAL
     S ECR ETARY MP RAJ BHAWAN BHOPAL
     (MADHYA PRADESH)

3.   THE              SECRETARY GENERAL
     ADMINISTRATION DEPARTMENT VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

4.   THE SECRETARY PANCHAYAT AND RURAL
     DEVELOPMENT     DEPARTMENT VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

                                              .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 27329 of 2021

     Between:-
     SATYENDRA YADAV S/O SUKHRAM YADAV ,
     AGED ABOUT 30 YEARS, OCCUPATION:
     AGRICULTURIST GRAM PANCHAYAT JYORA
     M OR A, P.S AND TEH.PRIHVIPUR (MADHYA
     PRADESH)

                                                .....PETITIONER
     (BY SHRI SUNIL KUMAR MISHRA, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THROUGH
     PRINCIPAL    SECRETARY   LAW    AND
     LEGISLATIVE AFFAIRS DEPT. VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

2.   OFFICE OF GOVERNOR THR. ITS PRINCIPAL
     SECRETARY MADHYA PRADESH MP RAJ
     BHAWAN BHOPAL (MADHYA PRADESH)

3.   SECRETARY, GENERAL ADMINISTRATION
     DEPARTM ENT VALLABH BHAWAN BHOPAL
     (MADHYA PRADESH)

4.   THE SECRETARY PANCHAYAT AND RURAL
     DEVELOPMENT     DEPARTMENT VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

                                              .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 27333 of 2021

     Between:-
                        16
1.   SMT.SUNITA SHARMA W/O SURYAKANT
     SHARMA , AGED ABOUT 55 YEARS,
     OCCUPATION: HOUSEWIFE VILLAGE MAWAI,
     DIST.TIKAMGARH (MADHYA PRADESH)

2.   ROOP SINGH GHOSE S/O LATE HALKAI
     GHOSE,   AGED    ABOUT    45    YEARS,
     OCCUPATION: AGRICULTURIST R/O VILLAGE
     SUNOUNI (BAMHORI NAKIBAN) (MADHYA
     PRADESH)

                                                   .....PETITIONER
     (BY SHRI VIJAY KUMAR SHUKLA, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THROUGH
     SECRETARY     DEPTT.OF   LAW    AND
     LEGISLATIVE AFFAIRS VALLABH BHAWAN
     (MADHYA PRADESH)

2.   SECRETARY, GENERAL ADMINISTRATION
     DEPARTMENT, VALLABH BHAWAN BHOPAL
     (M.P.)

3.   SECRETARY DEPARTMENT OF PANCHAYAT
     AND   RURAL    DEVELOPMENT VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

4.   THE    COLLECTOR T I K A M G A R H DISTT-
     TIKAMGARH (MADHYA PRADESH)

                                                 .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 27373 of 2021

     Between:-
     NILESH LODHI S/O KUNJUN SINGH LODHI ,
     AGED ABOUT 30 YEARS, OCCUPATION:
     AGRICULTURE    VILLAGE  PARGAASPURA
     SATTA   DHANA     GRAM     PANCHAYAT
     TENDUDABAR TEHSIL SAGAR DISTT. SAGAR
     (MADHYA PRADESH)

                                                   .....PETITIONER
     (BY SHRI RAJMANI SINGROUL, ADVOCATE)

     AND

1.   THE STATE OF MADHYA PRADESH THR. ITS
     ADDITTIONAL SECRETARY DEPARTMENT OF
     LAW AND LEGISLATIVE AFFAIRS VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

2.   STATE OF MADHYA PRADESH THROUGH
     SECRETARY GENERAL ADMINISTRATION
                        17
     DEPARTM ENT VALLABH BHAWAN BHOPAL
     (MADHYA PRADESH)

3.   STATE OF MADHYA PRADESH THROUGH
     S E C R E TA R Y PANCHAYAT AND   RURAL
     DEVELOPMENT          DEPARTMENT VALLABH
     BHAWAN BHOPAL (MADHYA PRADESH)

4.   THE   COLLECTOR S A G A R DISTT.SAGAR
     (MADHYA PRADESH)

                                                .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 27376 of 2021

     Between:-
1.   RAMESH KUMAR         SHUKLA S/O SHRI
     INDRAJEET SHUKLA , AGED ABOUT 60
     Y E A R S , OCCUPATION:   AGRICULTURE
     VILLAGE BEERA TAHSIL AJAYGARH DISTT.
     PANNA (MADHYA PRADESH)

2.   PRINCIPAL SECRETARY PANCHAYAT AND
     RURAL    DEVELOPMENT    DEPARTMENT
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

3.   ADDITIONAL   SECRETARY, LAW  AND
     LEGISLATIVE AFFAIRS   DEPARTMENT
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

4.   COLLECTOR, PANNA DISTT.PANNA (MADHYA
     PRADESH)

                                                  .....PETITIONER
     (BY SHRI JAYANT PRAKASH PATEL, ADVOCATE)

     AND

     THE STATE OF MADHYA PRADESH THR.
     PRINCIPAL   SECRETARY LAW    AND
     LEGISLATIVE    AFFAIR DEPARTMENT
     VALLABH BHAWAN BHOPAL (MADHYA
     PRADESH)

                                                .....RESPONDENTS
     (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
     GENERAL)

             WRIT PETITION No. 27461 of 2021

     Between:-
     GHASITELAL JHARIYA S/O LATE MAGANLAL
     JHARIYA , AGED ABOUT 62 YEARS,
     OCCUPATION:   AGRICULTURE     VILLAGE
                                       18
                   DHANAGWAN TEHSIL MAJHAULI                DISTT.
                   JABALPUR (MADHYA PRADESH)

                                                                         .....PETITIONER
                   (BY SHRI VIKAS MISHRA, ADVOCATE )

                   AND

        1.         THE STATE OF MADHYA PRADESH THR. ITS
                   SECRETARY DEPARTMENT OF LAW AND
                   LEGISLATIVE AFFAIRS VALLABH BHAWAN
                   BHOPAL (MADHYA PRADESH)

        2.         SECRETARY, GENERAL ADMINISTRATION
                   DEPARTM ENT VALLABH BHAWAN BHOPAL
                   (MADHYA PRADESH)

        3.         SECRETARY PANCHAYAT AND     RURAL
                   DEVELOPMENT     DEPARTMENT VALLABH
                   BHAWAN BHOPAL (MADHYA PRADESH)

        4.         STATE      ELECTION    COMMISSION  THR.
                   S E C R E TA R Y NIRWACHAN  BHAWAN   58
                   ARERA HILLS BHOPAL (MADHYA PRADESH)

                                                                      .....RESPONDENTS
                   (BY SHRI ASHISH ANAND BERNARD, DEPUTY ADVOCATE
                   GENERAL FOR RESPONDENTS NO.1 TO 3 AND SHRI
                   SIDDHARTH SETH, ADVOCATE FOR RESPONDENT NO.4)
                                (Heard through Video Conferencing)
                  This petition coming on for admission this day, Hon'ble Shri Justice
        Ravi Malimath, Chief Justice passed the following:
                                              ORDER

In view of the subsequent events, these petitions are dismissed as being infructuous.





              (RAVI MALIMATH)                     (PURUSHAINDRA KUMAR KAURAV)
                CHIEF JUSTICE                                JUDGE
        Jasleen


Digitally signed by
JASLEEN SINGH SALUJA
Date: 2022.01.29
12:17:16 +05'30'