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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(1)(a) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(a)to enter any property (Private or Government owned) with the right to investigate and made any measurements concerning the land or the water located on the surface or the underground;