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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(q) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015

(q)"Executive Officer" means the Executive Officer of a Panchayat Samiti appointed under section 60 of the Bihar Panchayat Raj Act, 2006.