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[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of West Bengal - Subsection

Section 165(4) in The Asansol Municipal Corporation Act, 1990.

(4)[] [Sub-sections (3) to (5) Inserted by W.B. Act 5 of 1994.] The Corporation may, by regulations, prescribe the parameter limits and compoundable lines for the disposal of waste water.