Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Andhra Pradesh - Section Section 21C in Andhra Pradesh Co-Operative Societies Act, 1964 21C. [x x x] [Inserted by Andhra Pradesh Act No. 10 of 1970, substituted by Act 26 of 1987 and omitted by Andhra Pradesh Act No. 10 of 1991, w.e.f. 5-3-1991.].
