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State of Uttar Pradesh - Section

Section 6 in The U.P. Secondary Education Services Selection Board Rules, 1998

6. Character

. - The character of a candidate for direct recruitment to a post of teacher must be such as to render him suitable in all respects for employment in an educational institution. the Board shall satisfy itself on this point.Note. - Persons dismissed by the Union Government or a State Government or a Local Authority or by a Corporation or Body owned or controlled by the Union Government or a State Government shall be ineligible for appointment. Persons convicted of air offence involving moral turpitude shall also be ineligible.