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[Cites 0, Cited by 0] [Section 708] [Entire Act]

Bengal Presidency - Subsection

Section 708(j) in Police Regulations, Bengal , 1943

(j)When the escort commander is relieved in the course of the journey, he will obtain a receipt for "tumbrils in good order said to contain coin to the value of Rs. .... in bags" or for "..... boxes in good order, said to contain coin (or notes) to the value of Rs. .... ." When the remittance reaches the addressee, the latter shall count the bags and weight the boxes and give a receipt for "...., bags, said to contain coin to the value of Rs. ..." or for ".... boxes of marks and weights detailed in the invoice said to contain coin (or notes) to the value of Rs. ... ." Except in the cases referred to in clause (k), the escort commander shall be allowed to return at once.