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[Cites 0, Cited by 0] [Section 114E(6)] [Section 114E] [Entire Act]

Union of India - Subsection

Section 114E(6)(a) in Income Tax Rules, 1962

(a)Every reporting person mentioned in column (3) of the Table under sub-rule (2) shall communicate to the Principal Director General of Income-tax (Systems) the name, designation, address and telephone number of the Designated Director and the Principal Officer and obtain a registration number.