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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(3)(vii) in The Mumbai Metropolitan Region Development Authority Act, 1974

(vii)[ the powers (except the power to make regulations) delegated or the functions or duties imposed, from time to time, on the Executive Committee by the Authority.] [Clause (vii) was added by Maharashtra 39 of 1989, Section 3(a).]