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[Cites 0, Cited by 0] [Section 88(9)] [Section 88] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 88(9)(ii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(ii)It shall be recorded by the Inquiry Officer in the presence of the party charged; and the party charged shall be allowed to cross-examine the witness, if "friend" is absent.