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[Cites 0, Cited by 0] [Section 235] [Entire Act]

State of Tripura - Subsection

Section 235(ix) in Tripura Excise Rules, 1962

(ix)a correct plan (in triplicate) of the proposed warehouse premises showing therein the respective position of the fermentation room, still room, bottling room, store room, Excise Office and also of the fermenting vessels, receivers, stills and other permanent apparatus.