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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(1) in The Assam Agricultural Produce Market Act, 1972

(1)Subject to the provision of sub-section (3) of Section 8 every market committee shall elect, in the manner prescribed, one of its members to be its Chairman and another member to be its Vice-Chairman.