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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Assam - Subsection

Section 39(1)(f) in Assam Town and Country Planning Act, 1959

(f)in the interest of safety, regulates the height and position of proposed walls, and building fences or hedges near the corners or bends of roads; or