Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(ix) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962 (ix)providing staff to [Kshettra Panchayats] [Substituted by U.P. Act No. 9 of 1994.] under Section 48 (3);
