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NCT Delhi - Section

Section 5 in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

5. Allowances and facilities admissible to the Vice-Chairman of the Board.

- The Vice-Chairman of the Board shall draw the pay and allowance of grade of his service to which he belongs being appointed as Director. He will also be paid two thousand and five hundred rupees per month as special charge allowance, staff car and telephone at office and residence by the board besides other facilities, as may be approved by the Board from time to time, necessary and befitting for discharging official duties and responsibilities assigned under the Act.