Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 207(3)] [Section 207] [Entire Act]

State of Chattisgarh - Subsection

Section 207(3)(a) in The Chhattisgarh Municipalities Act, 1961

(a)for the construction or connection of the drain, as may be authorised by the said order;