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[Entire Act]
State of Tamilnadu - Section
Section 6 in The Intimation of Accidents (form and time of Service of Notice) Rules, 2005
6. Details of victim(s):
| SI. No. | Name | Father’s Name | Sex of victim | Full Postal address | Approximate age | Fatal/non-fatal |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| SI. No. | Description of animal(s) | Number(s) | Name(s) of owner(s) | Address(es) of owner(s) | Fatal/non-fatal |
| 1 | 2 | 3 | 4 | 5 | 6 |