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State of Tamilnadu - Section

Section 6 in The Intimation of Accidents (form and time of Service of Notice) Rules, 2005

6. Details of victim(s):

(a)Human
SI. No. Name Father’s Name Sex of victim Full Postal address Approximate age Fatal/non-fatal
1 2 3 4 5 6 7
             
(b)Animal
SI. No. Description of animal(s) Number(s) Name(s) of owner(s) Address(es) of owner(s) Fatal/non-fatal
1 2 3 4 5 6