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[Cites 0, Cited by 0] [Section 895] [Entire Act]

Bengal Presidency - Subsection

Section 895(c) in Police Regulations, Bengal , 1943

(c)Orderlies should only be employed on duties of an official character. It is to be understood that police orderlies are not private servants, and they shall not be utilised as such. (See also regulation 113.)