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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Bihar - Subsection

Section 110(d) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(d)in the case of demolition of exterior walls by hand, safe footing is provided for the building workers employed for such demolition, in the form of sound flooring or scaffolds;