Section 79 in Chhattisgarh Minor Mineral Rules, 2015
79. Review.
- The State Government may, suo-moto or on application of interested parties, review its original order within ninety days from the date of issue of original order and may pass such order as it deems fit:Provided that any order in review under this rule shall not be varied or reversed unless reasonable opportunity of being heard is given to the interested parties.
