(j)"Government securities" means a Government security as defined in the Public Debt Act, 1944;(ja)[ "immovable property" includes land, benefits to arise out of land, and things attached to the earth, or permanently fastened to anything attached to the earth;] [Clause (ja) was inserted by Maharashtra 27 of 1985, Section 2(d), (w.e.f. 10-12-1985).]
