Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 43 in The Punjab Warehouses Rules, 1958 43. Section 24. - If the original licence is lost or destroyed, a duplicate thereof shall be issued on payment of a fee of Rs. 5/-. Such duplicate licence shall be stamped "Duplicate".
