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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in Orissa Kerosene Control Order, 1962

(g)"Retail dealer" means a dealer who sells kerosene to persons other than dealers;
(gg)[ "Sub-wholesale dealer" means a dealer who buys Kerosene from a wholesale dealer to sell it to retail dealers.] [Inserted by Notification No. 14243-dated 30.5.1985.]