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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(2)(xii) in Rajasthan Co-operative Societies Act, 2001

(xii)the procedure for the admission of members of a Hindu Joint Family. and minors and persons of unsound mind inheriting the share or interest of deceased members and provision for their' rights and liabilities;