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State of Assam - Section

Section 148 in Assam Excise Rules, 1945

148. Licences for sale of fermented tari.

- Licences for the sale of fermented tari will be settled by the Collector under auction system and issued in the prescribed form.Note 1. - Rule 147 shall also apply to licensed vendors of fermented tari.Note 2. - Unfermented tari is exempted from all provisions of the Act vide Order 35.Possession of country spirit by private persons on special occasions in excess of limits allowed by Section 17 of the Act