Delhi High Court - Orders
Union Of India And Ors vs Ravi Shankar Kumar Sinha on 2 May, 2022
Author: Najmi Waziri
Bench: Najmi Waziri, Swarana Kanta Sharma
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4808/2018
UNION OF INDIA AND ORS. ..... Petitioners
Through: None.
versus
RAVI SHANKAR KUMAR SINHA ..... Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 02.05.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. None appears for the petitioner.
2. The petition is dismissed in default.
NAJMI WAZIRI, J SWARANA KANTA SHARMA, J MAY 2, 2022/zp Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:07.05.2022 17:46:55