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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(r) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(r)to create posts for teachers, officers and other employees of the university, subject to prior approval of the State Government and to determine qualification for appointment thereon;