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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(a) in The Rajasthan Municipal Service (Revised Pay Scales) Rules, 1970

(a)in respect of persons holding substantive appointment on a post encadred in the service, the scale of pay drawn or would have been drawn by him in a substantive capacity before 1-4-60 and