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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1) in The Rajasthan Khadi and Village Industries Board Act, 1955

(1)In each year, on such date as may be prescribed, the Board shall prepare and forward-
(a)a programme of the work for the next year; and
(b)a schedule of the staff of officers and servants already employed and to be employed during the next year, to the State Government in such form as may be prescribed.