Section 15(4) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(4)A member of the Executive Council other than ex officio member may resign his office by a letter addressed to the [Chairperson] [Substituted for 'Chairman' by U.P. Act 5 of 2009, Section 2.] of the Executive Council and such resignation shall take effect as soon as it has been accepted by the [Chairperson] [Substituted for 'Chairman' by U.P. Act 5 of 2009, Section 2.] of the Executive Council.
