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State of Assam - Section

Section 59 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

59.

The scrutinizers will be appointed at the rate of one scrutinizer for every five examiners, and shall scrutinize all the answer scripts according to the guidelines provided by the Commission. The scrutinizer will ensure the correctness of the total marks recorded by the examiners. If he finds any discrepancy/deviation, he shall bring to the notice of the Principal Controller of Examinations, who in turn, shall bring to the notice of the Commission for further course of action as deemed fit and proper. The format of mark sheet shall be designed by the Commission giving details of the question numbers and marks secured. The format of scrutiny slip shall also be designed and provided by the Commission. The answer scripts shall be kept in the safe custody of the Principal Controller of Examinations.