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Supreme Court - Daily Orders

Jagdhari Ram vs The State Of Uttar Pradesh on 13 November, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.39                               COURT NO.11                SECTION XI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   27608/2017

     (Arising out of impugned final judgment and order dated 10-07-2017
     in SPLAD No. 619/2016 passed by the High Court Of Judicature At
     Allahabad)

     JAGDHARI RAM                                                        Petitioner(s)

                                                     VERSUS

     THE STATE OF UTTAR PRADESH & ORS.                                   Respondent(s)

     (With Interim Relief and IA No.105000/2017-EXEMPTION FROM FILING
     O.T.)

     Date : 13-11-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                 Mr.   Parthiv K. Goswami,Adv.
                                       Ms.   Shivangi Saran Singh,Adv.
                                       Ms.   Kanika Saran Singh,Adv.
                                       Ms.   Diksha Rai, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                           O R D E R

Heard.

We do not see any ground to interfere with the impugned order. The special leave petition is accordingly dismissed.

Pending applications, if any, shall also stand disposed of. (MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by MAHABIR SINGH Date: 2017.11.14 16:47:30 IST Reason: