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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(c) in The Rajasthan Electricity Duty Act, 1962

(c)reduces with immediate effect such duty on the energy consumed in industries, other than those mentioned in (a) above, in the manufacture, production, processing or repair of goods, to [two paise per unit, and] [Substituted by Notification F. 4(3)FD/Gr.IV 79 dated 5-3-79.]