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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(20) in Bihar Biological Diversity Rules, 2017

(20)to recommend for creation of posts to the State Government for effective discharge of the functions by the Board:Provided that no such post whether permanent/temporary or of any nature, would be created without prior approval of the State Government;