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State of Chattisgarh - Section

Section 21 in Chhattisgarh Stamp (Payment of Duty by Means of e-Stamp Certificate) Rules, 2016

21. Application for E-Stamp Certificate.

- The person desiring to pay Stamp Duty shall make an application in Form-1 along with the payment of Stamp Duty amount to any of the Authorised Collection Centers/Approved Intermediaries or at any branch of the Central Record keeping Agency with the requisite details for getting the E-Stamp Certificate.